Court News
Internal Notings Are Not a Refusal of Sanction: Allahabad High Court Upholds CBI Prosecution of NHAI Officer
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174 articles
Court News
FIR Against Police Officers Under BNSS? Allahabad HC Lays Down 11 Directions on Sections 173(4) and 175
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Court News
No Hookah Even in Designated Smoking Areas: Allahabad High Court Dismisses Cafe Owners' Petitions
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CCTV Failure Does Not Excuse Police From Recording Who Was Detained, Rules Allahabad High Court
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91% Seats Reserved, 7 Left Open: Allahabad High Court Stays UP's Medical College Quota Order, Flags Contempt
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Allahabad High Court's Landmark Ruling on Slaughterhouse Licensing
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Can Senior Citizen Parents Evict Their Son & Daughter-in-Law? Allahabad High Court’s 2026 Judgment Explained
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Allahabad High Court Protects Accused from Arbitrary Arrests
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Allahabad High Court Orders Railways to Pay ₹8 Lakh Compensation Despite Missing Ticket
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Allahabad High Court Clarifies Limits of Section 498-A in Marital Disputes
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Allahabad High Court Denies Paid Maternity Leave for Fourth Child
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Allahabad High Court Rules: Banks Can Directly Recover Loans from Guarantors
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