Court News
ITAT Deletes Section 68 Additions on Penny Stock Gains, Says No Proof of Price Rigging Nexus
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
5,371 articles
Court News
Delhi High Court Declares Hermès Birkin Bag Shape and Logos as Well-Known Trademarks in India
Read article ↗
Court News
Supreme Court: Income Tax Returns Filed After Death Valid for Motor Accident Compensation
Read article ↗
Court News
SEBI Bans DroneAcharya and Promoters for Two Years, Slaps ₹75 Lakh Penalty Over IPO Misuse
Read article ↗
Court News
Supreme Court Rules: Money Decrees Cannot Be Stayed Unless Proven Perverse or Illegal
Read article ↗
Court News
RBI’s Weekly Credit Score Updates to Transform Loans, Credit Cards, and Interest Rates
Read article ↗
Court News
Delhi High Court Quashes Patent Office Order, Directs Reconsideration of Trident’s “Air Rich Yarn” Patent
Read article ↗
Court News
Supreme Court Slams Lower Court, Frees Woman Jailed for Changing Lawyers Multiple Times
Read article ↗
Court News
Supreme Court to Hear Retired IPS Officers’ Plea Against Pension Rule Creating Pay Gap for Pre-2006 Retirees
Read article ↗
Court News
Supreme Court Slams Lower Court, Frees Woman Jailed for Changing Lawyers Multiple Times
Read article ↗
Court News
J&K High Court Declares Passport a Fundamental Right; Citizens Need Not Prove Foreign Travel Purpose
Read article ↗
Court News
Karnataka High Court Orders Refund of ₹10 Crore, Rules DRC-03 Payments During GST Search Not Voluntary
Read article ↗