Court News
Supreme Court: Motive Becomes Irrelevant When Dying Declaration Provides Direct Evidence
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Court News
Supreme Court: Disability Rights Must Be Core Part of CSR for True Workplace Equality
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Court News
Justice G.R. Swaminathan: The Madras High Court Judge Whose Orders Sparked a National Debate
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Supreme Court Bars RWAs and Homebuyers’ Societies from Intervening in Builder Insolvency Cases
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Madhya Pradesh High Court Slams Trial Court for Ignoring Deadline in Civil Case
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Supreme Court’s Tiger Global Ruling Shakes Foreign Funds in India’s F&O Market
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Jharkhand High Court Calls Ranchi ED Office Raid “Pre-Planned”, Orders Extra Security
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Kerala High Court: Hindu Wife Can Claim Maintenance Against Husband’s Property Even If Sold
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Gujarat High Court: Family Court Must Enforce Consent Divorce Decrees Including Property Terms
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Govt Introduces New Framework to Keep Inter-Ministry Commercial Disputes Out of Courts
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Karnataka High Court: Sessions Court Cannot Entertain Appeals Against Acquittals in Bailable Offences
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Court News
MP High Court: Permanent Injunction Without Possession Relief Is Legally Flawed
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