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Court News

ITAT Ruling: Landlord Wins Relief as Co-Tenants’ Bank Records Prove Rent Payment

Court News

Budget 2025–26: Senior Citizens Get Relief, Rent TDS Limit Raised, Rules Simplified

Court News

J&K High Court: No Property Transfer Without Registration

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Supreme Court Flags Exploitative Airfare Surges During Festivals, Says It Will Intervene

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Supreme Court: Auction Authorities Must Disclose Encumbrances and Litigation on Property

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Supreme Court Clarifies: NGT Cannot Decide Building Plan Violations

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Supreme Court Rules: Project Completion No Defence Against Insolvency for Real Estate Developers

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Madras High Court Invokes Gandharva Marriage to Protect Women in Live-In Relationships

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India’s Suspension of Indus Waters Treaty Sparks Legal Dispute and Water Panic in Pakistan

Court News

No NOC or Fitness Renewal Without Clearing Toll Dues: Centre Tightens Motor Vehicle Rules

Supreme Court Rejects Union Plea, Upholds 50% JAG Posts for Women in Indian Army

Court News

Orissa High Court Quashes Policy Denying NOC to In-Service Doctors for Sponsored DNB Admissions