Court News
Punjab & Haryana High Court Allows Roop Bansal to Withdraw Plea in Judges’ Bribery Case, Slaps ₹1 Lakh Cost
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
5,956 articles
Court News
Madras High Court: Directors Cannot Be Directly Targeted for GST Dues During Liquidation
Read article ↗
Court News
India Traces 71 Fugitives Abroad in 2024–25, Highest in 12 Years: Understanding Fugitive Laws and Extradition Framework
Read article ↗
Court News
Supreme Court Steps in After Senior Citizen Loses ₹22.92 Crore in Digital Arrest Scam, Seeks Preventive Guidelines
Read article ↗
Court News
UP NEET Shocker: Aspirant Self-Amputates Toe to Claim Disability Quota, Raising Questions on Medical Admission Rules
Read article ↗
Court News
Supreme Court issues notice to Centre, CBI, ED, SFIO on plea for probe into ₹150 Crore Fraud During Stalled Insolvency Process
Read article ↗
Court News
Delhi High Court Rules: Employees Cannot Be Denied TDS Credit Due to Employer’s Default
Read article ↗
Court News
Hidden Clauses in Health Insurance: What the Jammu & Kashmir High Court Ruling Means for Consumers
Read article ↗
Court News
Gujarat High Court: Temple Priest Is Only Servant of Deity, Cannot Claim Land Ownership
Read article ↗
Court News
Supreme Court Orders MBBS, BDS Admissions Must Be Strictly on NEET Merit
Read article ↗
Court News
Orissa High Court: Wife’s Succession Rights Override Bank Nominee in Property Disputes
Read article ↗
Court News
Supreme Court Gives Big Relief to PF Nominees: No Succession Certificate Needed for Payouts
Read article ↗