Court News
Delhi High Court Protects ITC’s Iconic ‘Bukhara’ Trademark: Hotel Bukhara Inn Barred from Using Name
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389 articles
Court News
NCW Calls for Criminal Law Against Deepfake Abuse: Supreme Court, High Courts Flag Rising Cyber Threats
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Court News
Delhi High Court Protects Jiostar’s Exclusive Cricket Rights: Dynamic Injunction Blocks Rogue Streaming Apps
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Court News
Delhi High Court Urges Calm in Karisma Kapoor Family Estate Battle: Daughter Says Fees Unpaid Amid ₹30,000 Crore Dispute
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Court News
Delhi High Court: DRTs Cannot Cancel Registered Sale Deeds Under SARFAESI Act, Civil Courts Retain Jurisdiction
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Court News
Delhi High Court Ends 38-Year-Old Will Dispute, Upholds Validity of Testamentary Document
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Court News
Delhi High Court Slams Income Tax Department for 3-Year Delay, Orders Refund with Interest
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Delhi High Court Asked to Replace Retired SC Judge Over 16-Month Delay in Arbitration Award
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Court News
Delhi High Court Orders Widow to Pay ₹20,000 Monthly Support to Father in Law After Getting Job on Compassionate Grounds
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Court News
Delhi High Court Bans Patanjali’s Misleading Ads Against Dabur Chyawanprash: Landmark Ruling on Fair Advertising
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Court News
Delhi High Court Puts Tough Travel Conditions on Ashok Mittal to Prevent Another Mallya or Nirav Modi Escape
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Court News
Delhi High Court Rules: Profits from Inflated Shares Are Proceeds of Crime Under PMLA
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