Court News
Delhi High Court: Banks Cannot Charge Customers for Fraudulent Transactions Reported in Time
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389 articles
Court News
Delhi High Court Declares Hermès Birkin Bag Shape and Logos as Well-Known Trademarks in India
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Court News
Delhi High Court Quashes Patent Office Order, Directs Reconsideration of Trident’s “Air Rich Yarn” Patent
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Delhi High Court Orders Removal of Obscene Deepfakes Targeting Ajay Devgn, Protects Actor’s Personality Rights
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Delhi High Court Rebukes GST Authorities for Mechanical Cancellation of boAt Parent Company’s Registration
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Court News
Delhi High Court Refuses to De-Freeze Bank Account, Cites Concealment in ₹19.39 Crore GST ITC Fraud Probe
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Court News
Apple Challenges Global Turnover-Based Penalties in Delhi High Court Under Competition Act
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Delhi High Court Sends ‘Pind Balluchi’ Trademark Dispute to Arbitration
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Court News
Delhi High Court Orders GST Re-Inspection Before Cancelling Registration at Changed Business Premises
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Delhi High Court Upholds ED’s Power to Attach Properties from Illegal Cricket Betting as Proceeds of Crime
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Court News
Delhi High Court Protects Tesla Trademark: Bars Indian Firm from Using ‘Tesla’ Name for EVs
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Court News
Delhi High Court Upholds ED’s Expansive Search Powers Under PMLA: Non-Accused Premises Can Be Raided
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