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27 articles

Lilian Coelho & Others v. Myra Philomena Coalho: Supreme Court Restores Scrutiny of Suspicious Wills

Court News

Lilian Coelho & Others v. Myra Philomena Coalho: Supreme Court Restores Scrutiny of Suspicious Wills

20 Mar 2026Read article ↗

Leela & Others v. Muruganantham & Others: Supreme Court Declares Will Invalid Amid Suspicious Circumstances

Court News

Leela & Others v. Muruganantham & Others: Supreme Court Declares Will Invalid Amid Suspicious Circumstances

20 Mar 2026Read article ↗

Bombay High Court on Succession: Suspicious Circumstances in Wills Must Be Fully Examined

Court News

Bombay High Court on Succession: Suspicious Circumstances in Wills Must Be Fully Examined

3 Jan 2026Read article ↗