Court News
Emergency Surgery in Another State Without Referral: CAT Cuttack Orders Postal Department to Reimburse ₹4.31 Lakh, Applies ‘Factum of Treatment’ Test
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Court News
Appointed First, Confirmed Later: Jharkhand High Court Ranks Direct-Recruit Sub-Inspectors Above LDCE Entrants, Says Training Counts Only for Pension
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Court News
Wife’s FIR No Bar to Government Job: Rajasthan High Court Orders Appointment of Selected Candidate Denied Joining Over Pending Matrimonial Case
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Court News
Son Who Was a Minor When Father Died Cannot Claim Compassionate Job After Turning 18: MP High Court Applies Seven-Year Policy Limit
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Court News
A Temple Cook Paid ₹400 a Month: Madras High Court Orders Tamil Nadu’s HR and CE Department to Ensure a Living Wage for All Temple Staff
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Court News
Wrong Date of Birth on His SSLC Card Cost Him a Government Job: Karnataka High Court Upholds Order to Appoint Excise Guard Candidate
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Court News
Skipped His Ballia Posting, Wanted Meerut Instead: Supreme Court Says Waitlisted Principal’s Change of College Had No Legal Basis
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Court News
Hid an Earlier Writ, Still Won: Supreme Court Orders Visakhapatnam Civic Body to Honour 2012 Tribunal Order for Grade-IV Staff — But Denies Interest
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Court News
New Birth Certificate Days Before Retirement Won’t Help: Kerala High Court Refuses LIC Clerk’s Plea to Correct Date of Birth at the ‘Fag End’ of Service
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Court News
Higher Pension Rejected Over ‘Mismatch’ the Retiree Never Heard Of: Andhra Pradesh High Court Sets Aside EPFO Order, Lets Him Clarify
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Court News
Claimed a Job as ‘Adopted Daughter’ Without an Adoption Deed: MP High Court Rejects Compassionate Appointment Eight Years After Employee’s Death
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Court News
Clerk Admitted Pocketing Water Bill Money: Bombay High Court Says No Inquiry Was Needed, Orders Reversion Even After Retirement but Releases Withheld Gratuity
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