Court News
Retiring on 30 June Still Earns the 1 July Increment: Supreme Court Extends Benefit to Gujarat's Long-Serving Daily-Wage Workers
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28 articles
Court News
Years on Daily Wage Still Count: Supreme Court Says Pre-Regularisation Service Cannot Be Wiped Off for Pension
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Court News
Supreme Court Ruling: Pre-Regularisation Service Counts for Pension
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Court News
Unlocking EPS Benefits: The Importance of Your EPF Exit Date
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