Court News
Celebrity Divorce Settlements in India: Courts Balance Lifestyle, Income and Fairness in Compensation
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30 articles
Court News
Allahabad High Court: No Maintenance for Woman in Live-In Relationship if First Marriage Still Valid
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Court News
Delhi High Court Rules: Stridhan Gifts Not Income, Wife Entitled to Maintenance
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Court News
Delhi High Court: Wife’s Right to Residence Under Domestic Violence Act Valid Even Without Maintenance
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Court News
Allahabad High Court: Earning Woman with Adequate Income Not Entitled to Maintenance Under CrPC
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Court News
Allahabad High Court: Husband Must Earn, Even by Physical Labour, to Support Wife
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