Court News
Desertion Proved, No Maintenance: Gujarat High Court Upholds Family Court’s Refusal of Section 125 Maintenance to Wife Living Apart Since 2008
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52 articles
Court News
Living Apart Since 2012 Is Not Enough: Kerala High Court Refuses Husband’s Divorce, Upholds Wife’s Restitution Decree and ₹40,000 Monthly Maintenance
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Court News
Mother Dead, Child Raised by Her Nani: MP High Court Says Grandmother Need Not Be a Court-Appointed Guardian to Seek Maintenance From the Father
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Court News
Husband Claimed Rs 8,000 Monthly Expenses, Bank Statement Showed Rs 30 Lakh in Credits: Delhi HC Upholds Rs 15,000 Interim Maintenance
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Court News
Earning Rs 7 Lakh a Month in Dubai, Challenged Rs 75,000 Maintenance After 729 Days: Delhi HC Refuses to Condone Delay, Says Wife’s Qualifications Are No Bar
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Court News
Divorced in 2012, Fighting Over the Terms Ever Since: Delhi HC Says Family Courts Can Allow Amendments Even After Trial Begins When Custody and Maintenance Are in Issue
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Court News
Wife Waived Maintenance in Divorce Settlement, Then Filed a DV Case: Supreme Court Quashes It as Abuse of Process — But Leaves the Adult Daughter Free to Sue
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Court News
PF and Employee Stock Plan Deductions Can’t Shrink a Husband’s Income for Maintenance: Supreme Court Raises Child Maintenance to ₹75,000 per Child
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Court News
Turning 18 Doesn’t End a Father’s Duty: Calcutta High Court Says Maintenance Continues for Adult Son With 70% Orthopaedic Disability
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Court News
Ex Parte Divorce Does Not End a Wife’s Right to Maintenance: Allahabad High Court Revives Claim Against Army Husband Who Remarried
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Court News
Got the Job on Compassionate Grounds, Then Left the In-Laws? Rajasthan High Court Orders 25% of Widow’s Salary to Be Paid to Mother-in-Law
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Court News
Husband Vanished, So the Family Court Closed the Case? Delhi HC Says an Absconding Husband Cannot Defeat a Maintenance Order, Restores Execution and Orders Police to Trace Him
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