Court News
Madras High Court Orders Vigilance Inquiry into Alleged ₹50 Lakh Payment by Senior Advocate to Influence Judge
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Court News
CJI’s Office Received 8,630 Complaints Against Sitting Judges in Last Decade, Law Ministry Reveals in Lok Sabha
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Court News
Supreme Court: High Courts Must Address All Issues in Writ Petitions, Not Just One Point
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Court News
Supreme Court Orders Under Scrutiny: Constitutional Remedies Against Unlawful Judgments in India
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Court News
Supreme Court Warns High Courts: End Delays in Delivering Judgments
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Court News
Supreme Court Rebukes NCB: Director and Guwahati IG Ordered to Appear Over Casual Handling of NDPS Case
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Court News
Allahabad High Court Slams Magistrate: ‘Usual Practice’ Cannot Justify Wrong Orders
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Court News
Madras High Court Slams Vexatious Plea: Father-in-Law Fined for Targeting Daughter-in-Law
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Court News
Supreme Court Raps Registry for Listing Same Case Before Different Benches
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Court News
Supreme Court Fines Centre ₹25,000 for Giving Wrong Information
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Court News
Supreme Court Slams Builder-Official Nexus for Drying Sukhna Lake, Calls for Urgent Action
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Court News
Delhi High Court: Judge Who Reserves Judgment Must Deliver Verdict Despite Transfer
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