Court News
Supreme Court Quashes Madras HC Bail Condition: No Forced Marriage for Accused
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35 articles
Court News
Supreme Court: Bail Hearings Cannot Be Deferred for Non-Compliance with Deposit Undertakings
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Court News
Allahabad High Court Says Unrecognised Madrasas Cannot Be Shut, Only Denied Grants
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Court News
Allahabad High Court Questions Trial Judge Over Summons Under Non-Existent SC/ST Act Provision
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Court News
Delhi High Court Mandates Strict Three-Phase Safeguards for ED Property Seizures
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Court News
Delhi High Court: SEBI Must Share Investigation Report with Accused, Withholding Violates Fair Trial Rights
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Court News
Karnataka High Court: Family Courts Cannot Use Look Out Circulars to Enforce Maintenance Orders
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Court News
Madras High Court: Honour Killing Still Plagues Society, Bail Must Be Rare in Grave Offences
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Court News
Allahabad High Court Quashes Lucknow Residency Rule for E-Rickshaw Registration, Calls It Arbitrary and Unconstitutional
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Court News
Supreme Court Questions Talaq-e-Hasan: How It Differs from Triple Talaq and Why It’s Under Scrutiny
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Court News
Supreme Court Makes Written Grounds of Arrest Mandatory, Sets Two-Hour Deadline in Urgent Remand Cases
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