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27 articles

Gujarat High Court: Long Possession Cannot Create Ownership Rights

Court News

Gujarat High Court: Long Possession Cannot Create Ownership Rights

19 Dec 2025Read article ↗

Supreme Court Clarifies: High Courts Cannot Use Article 226 to Overturn Civil Court Orders

Court News

Supreme Court Clarifies: High Courts Cannot Use Article 226 to Overturn Civil Court Orders

30 Nov 2025Read article ↗

Supreme Court Rules: Writ Jurisdiction Cannot Bypass Statutory Remedies

Court News

Supreme Court Rules: Writ Jurisdiction Cannot Bypass Statutory Remedies

23 Nov 2025Read article ↗