Court News
Allahabad High Court Slams UP Govt Over Weak Affidavit on Women’s Succession Rights in Agricultural Land
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36 articles
Court News
Supreme Court: Hindu Widow Daughter-in-Law Entitled to Maintenance from Father-in-Law’s Estate
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Court News
Allahabad High Court Rules: Wife Entitled to 25% of Husband’s Earnings as Maintenance
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Court News
Allahabad High Court: YouTube Content Alone Not Proof of Income, Maintenance Cannot Be Denied
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Court News
Allahabad High Court: YouTube Content Alone Not Proof of Income, Maintenance Cannot Be Denied
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Court News
Supreme Court Restores Wife’s Appeal Against Ex Parte Divorce After 10 Years
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Court News
Delhi High Court Rules: Stridhan Gifts Not Income, Wife Entitled to Maintenance
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Court News
Supreme Court Calls Dowry a Constitutional Evil, Issues Strong Directions to End the Practice
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Court News
Kerala High Court: Wife’s Property Cannot Be Attached for Husband’s Sales Tax Arrears
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Court News
Delhi High Court: Wife’s Right to Residence Under Domestic Violence Act Valid Even Without Maintenance
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Court News
Supreme Court Expands POSH Act Protection: Women Can Approach Their Own ICC Against Harassment by Outsiders
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Court News
Supreme Court Questions Talaq-e-Hasan: How It Differs from Triple Talaq and Why It’s Under Scrutiny
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