Court News
Patna High Court Quashes Cognizance in Celphos Death Case
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37 articles
Court News
Patna High Court Quashes Cognizance in Celphos Death Case
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Court News
Patna High Court Flags Deficiencies in Bihar’s Mental Health Facilities
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Court News
Supreme Court Collegium Clears Nine Advocates for Patna High Court Judgeships, Announces Key Transfers and Appointments Across High Courts
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Court News
Patna High Court Rules PwD Vacancies Must Follow RPwD Act, Not State Resolutions
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Court News
Patna High Court Upholds Aadhaar-Based GPS Attendance for Medical Faculty
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Court News
Patna High Court: Strike Participation Alone Cannot Justify Termination Without Enquiry
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Court News
Patna High Court: Appointment Without Advertisement Irregular, Not Illegal; Orders Regularization of Employees
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Court News
Patna High Court Rules: Motorcycle Seizure Illegal if Liquor Found Only with Passenger
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Court News
Patna High Court Rules: Taxpayer Not Required to Prove “Source of Source” Under Section 68
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Court News
Supreme Court: Gravity of Offence and Role of Accused Must Guide Suspension of Sentence Under Section 389 CrPC
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Supreme Court: Gravity of Offence and Role of Accused Must Guide Suspension of Sentence Under Section 389 CrPC
Court News
Supreme Court: Gravity of Offence and Role of Accused Must Guide Suspension of Sentence Under Section 389 CrPC
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