Court News
Orissa High Court: Wife’s Succession Rights Override Bank Nominee in Property Disputes
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31 articles
Court News
Orissa High Court Quashes Policy Denying NOC to In-Service Doctors for Sponsored DNB Admissions
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Court News
Orissa High Court: Adoption Valid Even if Deed Registered Later, Compassionate Job Cannot Be Denied
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Orissa High Court Clarifies: Cheating and Criminal Breach of Trust Cannot Co-Exist on Same Facts
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Orissa High Court Upholds Right to Identity: Orders Name and Gender Change in Property Records After Sex Reassignment Surgery
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Orissa High Court: Executing Court Can Evict Judgment Debtor Under Order 21 Rule 32 CPC
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Court News
Orissa High Court: Indians Can Be Prosecuted in India for Crimes Committed Abroad
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