Court News
Gauhati High Court Clarifies Suicide Abetment Cognizance in POCSO-Linked Cases
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Court News
Supreme Court Quashes Arbitration Award: Unilateral Arbitrator Appointments Declared Void Ab Initio
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Court News
Delhi High Court: BSF Seniority Based on Appointment Date, Not Selection
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Court News
Patna High Court: Appointment Without Advertisement Irregular, Not Illegal; Orders Regularization of Employees
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Court News
Delhi Consumer Commission: Civil Suit Rejection Does Not Bar Consumer Complaint
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