Court News
Madhya Pradesh High Court Slams Trial Court for Ignoring Deadline in Civil Case
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37 articles
Court News
Supreme Court Slams ‘Disgusting’ Conduct of MP Judge in Train Misconduct Case
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Court News
Allahabad High Court Fines Advocate ₹1 Lakh for Poor Drafting and Re-Litigating Settled Case
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Court News
Delhi High Court Slams Trial Judge for Five-Month Delay in Verdict, Orders Immediate Pronouncement
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Court News
Supreme Court Ruling 2025: Later Bench Cannot Overrule Interim Orders of Earlier Bench
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Court News
Supreme Court Slams MP High Court for Condoning 1612-Day Delay in First Appeal
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Court News
Supreme Court Bars High Courts from Granting Pre-Arrest Bail While Refusing to Quash FIRs
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Court News
Supreme Court Clarifies: High Courts Cannot Use Article 226 to Overturn Civil Court Orders
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Court News
Supreme Court Warns: Reversing Our Own Orders Weakens Judicial Authority
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Court News
Bombay High Court: Court Time Is Not Private Property; False Pleas Will Attract Heavy Costs
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Court News
Supreme Court Rebukes Bombay High Court for Ignoring Binding Precedents, Warns Against ‘Whimsical Orders’
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Court News
Supreme Court Clarifies Injunction Principles in Karnataka Case: Sadiq B. Hanchinmani v. State of Karnataka
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