Court News
Supreme Court Orders MBBS, BDS Admissions Must Be Strictly on NEET Merit
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Education LawClear topic ×
38 articles
Court News
Supreme Court Blocks Age Relief for 2016 SSC Waitlist Candidates
Read article ↗
Court News
Supreme Court Backs Delhi’s School Fee Regulation Law, Warns Against Hurried Mid-Session Rollout
Read article ↗
Court News
Allahabad High Court Says Unrecognised Madrasas Cannot Be Shut, Only Denied Grants
Read article ↗
Court News
NCERT and Delhi Police Seize 32,000 Pirated Books in Ghaziabad: Anti-Piracy Laws Explained
Read article ↗
Court News
Jharkhand High Court Orders CBI Probe Into JUT-AICTE Over Non-Registration of Students
Read article ↗
Court News
Kerala High Court Rescues Student’s Kalolsavam Dreams After Dance Disrupted by Power Failure
Read article ↗
Court News
Delhi High Court Orders Govt to Ensure Private Schools Have Functioning Parent-Teacher Associations
Read article ↗
Court News
Supreme Court Orders States to Enforce 25% RTE Quota in Private Schools
Read article ↗
Court News
Supreme Court Bars Reserved Category Candidates from Claiming General Seats After Using Relaxation
Read article ↗
Court News
CLAT 2026 Paper Leak Allegations: Supreme Court Plea Seeks Court-Monitored Probe and Re-Exam
Read article ↗
Court News
Delhi High Court Cracks Down on Dummy Schools Exploiting Loopholes with Coaching Centre Tie-Ups
Read article ↗