Key Wills Judgement
Delhi High Court Cancels Second Property Deal: First Buyer’s Rights Take Priority
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Civil Law IndiaClear topic ×
31 articles
Court News
Sale Deed Makes Buyer Owner: P&H High Court Clears Path to Direct Possession
Read article ↗
Court News
Bombay High Court Affirms Civil Courts’ Power to Dismiss Infructuous Suits Under Section 151 CPC
Read article ↗
Court News
Bombay High Court Sets Aside Pune Order in Runwal Enterprises Property Dispute
Read article ↗
Court News
Supreme Court Clarifies Limitation Period: Mandatory Injunction Must Be Executed Within 3 Years of Decree If No Performance Date Fixed
Read article ↗
Court News
Rajasthan High Court Resolves 77-Year Tenancy Dispute: Eviction Order Binds All Heirs
Read article ↗
Court News
Bombay High Court Rules Granddaughter Cannot Reopen Settled Family Property Deal
Read article ↗