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Equity & Mutual Fund Transfers: Tax-Free or Tax Trap?
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THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Capital Gains TaxClear topic ×
53 articles
Court News
Taxing JDAs: Section 45(5A) Leaves Gaps in Real Estate Deals
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Court News
Joint Development Agreements: Tax Ambiguity Still Haunts Property Owners
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Share Transfers in India: Compliance and Challenges
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Court News
Share Transfers in India: Navigating Legal Hurdles
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Court News
Apartment Registration & Acquisition Dates Decide Long-Term Capital Gains Tax: New Rules on Property Indexation Explained
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Court News
Income Tax Act 2025 Removes One-Time Capital Gains Set-Off: What It Means for Your Tax Bill
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Court News
Budget 2026: Buybacks to Be Taxed as Capital Gains, Ending Company-Level Tax
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Court News
Budget 2026: New Tax Rules for Sovereign Gold Bonds Limit Exemption to Original Buyers Holding till Maturity
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Court News
Budget 2026: New Income Tax Act Brings Major Changes in Deductions, Exemptions, and Capital Gains Rules for Taxpayers
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Court News
ITAT Delhi Allows Section 54F Deduction Despite Builder’s Delay in Possession
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Court News
Yes Bank ESOP Allotment: Understanding Employee Stock Options and Tax Implications Before Selling
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