Court News
Seven Years in Jail, Only One Witness Examined: Bombay High Court Acts on Undertrial’s Letter From Prison and Grants Bail on Long Incarceration
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185 articles
Court News
‘Son Has No Right to Live in Father’s House’: Bombay High Court Orders Son to Vacate Elderly Father’s Self-Acquired Home Within a Month, Imposes ₹20,000 Costs
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Court News
Never Lived With Her, Named Anyway: Bombay High Court’s Kolhapur Bench Quashes 498A Case Against Married Sisters-in-Law and Distant Relatives
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Court News
Dealer’s Driver Killed on Highway While Delivering LPG Cylinders: Bombay High Court Holds Gas Company Liable as ‘Principal Employer’ for ₹14.77 Lakh Compensation
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Court News
Picked Up at the Jail Gate After Acquittal: Bombay High Court Holds 2011 Re-Arrest Illegal, Orders State to Pay Arun Ferreira ₹2 Lakh
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Court News
In-Laws Live Downstairs, She Lives Upstairs With Her Teenage Daughter: Bombay HC Quashes Senior Citizens Tribunal’s Eviction Order, Follows S. Vanitha
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Court News
Lost Your e-SBTR Stamp Duty Receipt? Bombay High Court Says Refund Cannot Be Refused for That Reason Alone, Orders Verification From Official Records
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Court News
Hit a Pick-Up From Behind? Bombay High Court Holds Deceased Biker Negligent, Sets Aside Rs. 19.86 Lakh Award and Flags ‘Planted’ Accident Witnesses
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Court News
Removed for Stealing a Typewriter From the Court: Bombay High Court Says Such an Employee Is Not ‘Deserving of Special Consideration’ for Compassionate Pension
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Court News
Daughter Turned 18? Father Can’t Escape Maintenance by Pointing to HAMA, Says Bombay High Court
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Court News
RTE Seat Cancelled Over Distance, Five Months Later: Bombay High Court Says ‘Neighbourhood’ Is Not a Matter of Mathematical Exactitude
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Court News
Promoting One’s Own Religion Is Not Outraging Another’s: Bombay High Court Quashes BNS Case Over Alleged Conversion Pressure
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