Court News
High Court Restores Job of Employee Wrongfully Retired at 58, Orders Full Benefits Till 60
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Andhra Pradesh High CourtClear topic ×
28 articles
Court News
Andhra Pradesh High Court: ITC Reversal Invalid After GST Registration Restoration
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Court News
Supreme Court Slams Andhra Pradesh HC for Quashing Corruption FIRs: Calls It a Travesty of Justice
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Court News
Andhra Pradesh High Court Quashes 18% GST on Public Road Works, Orders Fresh Assessment Using IALA Certificate
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