Court News
A Flat Paid For but Never Delivered: How LDA v. M.K. Gupta Brought Government Housing Bodies Under Consumer Law
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Court News
An Empty Oxygen Cylinder and a Prosecuted Doctor: How Jacob Mathew Defined Criminal Medical Negligence
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Court News
Jailed Longer Than Any Sentence: How Hussainara Khatoon Opened Bihar's Prisons to the Constitution
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Court News
After Shah Bano: How Danial Latifi Secured a Divorced Muslim Woman’s Right to a Fair Provision Beyond Iddat
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Court News
No Automatic Arrest in 498A Cases: How Arnesh Kumar Changed Policing of Offences Up to Seven Years
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Court News
Can the Six-Month Wait for Mutual Divorce Be Waived? The Story of Amardeep Singh v. Harveen Kaur
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Court News
Fired for a First Pregnancy? The Air Hostesses Who Took Air India to the Supreme Court
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Third Mediation Works: Supreme Court Dissolves Marriage Under Article 142 With Rs 80 Lakh Settlement for Wife and Daughter
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Court News
Hit by a Stray Bull in 2007: Supreme Court Awards Rs 15 Lakh and Urges Cattle Tagging Nationwide
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Court News
Custodian, Not Owner: Supreme Court Voids Gift of Temple Land to Tamil Nadu Government
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EV Three-Wheeler Exclusivity Dispute: Supreme Court Appoints Justice R.V. Raveendran as Sole Arbitrator
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Court News
Can a High Court Hand Its Section 37 Appeal to the Arbitrator? Supreme Court Says No, Even by Consent
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