Court News
Married Into Rajasthan, But No ST Quota: Rajasthan High Court Says Reservation Status Does Not Travel Across State Lines
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204 articles
Court News
Clerks Cannot Be Promoted as Prosecutors: MP High Court Strikes Down 10% ADPO Promotion Quota
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Court News
Interviewed in 2005, Result Never Declared: Allahabad High Court Orders KGMU to Give Candidate Average Interview Marks and Declare Her Result
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Court News
Appointed Without the Court’s Leave After 2016: Supreme Court Rejects 49 Petitions of West Bengal Madrasah Staff
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Court News
Long Service Cannot Cure a Backdoor Entry: Supreme Court Quashes Absorption of Four Haryana Engineers and Orders Their Repatriation
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Court News
No Job From an Expired Waiting List: Supreme Court Says Reserve-List Candidates Have No Right to Appointment, Sets Aside Rajasthan HC Orders
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Court News
Denied a Job Because the Advertisement Had No ‘Multiple Disability’ Category: Supreme Court Orders Coal India to Create a Supernumerary Post
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Court News
Peace Posting Is No Excuse: Delhi High Court Dismisses 24 Centre Appeals, Orders Disability Pension for Ex-Servicemen With Hypertension and Diabetes
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Court News
Transfer Doesn’t Erase Years at Home: Orissa High Court Says Judge Who Retired From Calcutta HC Can Claim Post-Retirement Allowances From Odisha
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Court News
No Termination From a Back Date: CAT Chandigarh Quashes CSIR Order Ending Scientist’s Service From 2021, Orders Pay for the Months She Worked After Rejoining
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Court News
Asked to Leave in 1998, Sought Pension in 2021: Meghalaya High Court Says Discharge Request Was Resignation, Rejects Rifleman’s Pension Plea
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Court News
Ex-Servicemen in Defence Security Corps Can Get Shortfall Condoned for Second Pension, Rules Supreme Court
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