Key Wills Judgement
Supreme Court: Show Cause Notices Can Be Challenged in Writ Jurisdiction in Exceptional Cases
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49 articles
Court News
AFT Quashes Army Action Against Officer in Extra-Marital Affair Case
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Court News
Bombay High Court Sets Aside Pune Order in Runwal Enterprises Property Dispute
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Court News
Bombay High Court Quashes GST Bank Attachment for Lack of Reasons
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Court News
Rajasthan High Court Quashes 9-Year-Old Service Tax Demand
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Court News
Supreme Court Quashes Gujarat HC Order on Adani Ports Land, Remands Case for Fresh Hearing
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Court News
Calcutta High Court: Termination of Probationer for Misconduct Requires Enquiry
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Court News
Kerala High Court: Quasi-Judicial Authorities Cannot Appeal Against Orders Setting Aside Their Own Decisions
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Court News
Orissa High Court Quashes ₹96 Crore NGT Penalty: Calls Order Arbitrary and Disproportionate
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Court News
Supreme Court: Magistrate Cannot Be Judge in His Own Cause
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Court News
Calcutta High Court Quashes IT Order: No Opportunity to Furnish Documents Violates Natural Justice
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Court News
NRI Wins Tax Relief in ₹66 Lakh Property Case: ITAT Rules TDS Payment Valid Despite No ITR Filing
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