THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

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15 articles

Supreme Court: Use of Word ‘Bastard’ Not Obscenity Under Section 294 IPC

Court News

Supreme Court: Use of Word ‘Bastard’ Not Obscenity Under Section 294 IPC

8 Apr 2026Read article ↗

Madras High Court Quashes FIR Against Amit Malviya, Calls Udhayanidhi’s Remarks on Sanatana Dharma ‘Hate Speech’

Court News

Madras High Court Quashes FIR Against Amit Malviya, Calls Udhayanidhi’s Remarks on Sanatana Dharma ‘Hate Speech’

22 Jan 2026Read article ↗

Supreme Court Quashes Jail Term in ‘Dog Mafia’ Contempt Case, Stresses Mercy in Judicial Criticism

Court News

Supreme Court Quashes Jail Term in ‘Dog Mafia’ Contempt Case, Stresses Mercy in Judicial Criticism

14 Dec 2025Read article ↗