Court News
Supreme Court Clarifies: Plaintiff Must Prove Possession at Time of Filing for Perpetual Injunction
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
civil litigationClear topic ×
21 articles
Court News
Supreme Court Clarifies: Registering Authority Loses Control Once Document Is Registered Under Stamp Act
Read article ↗
Court News
Supreme Court: Ratification of Power of Attorney Acts Starts Fresh Limitation Period for Specific Performance
Read article ↗
Court News
P&H High Court: Refund of Earnest Money Can Be Claimed Anytime, Limitation Not a Bar
Read article ↗
Court News
Supreme Court Calls for Blockchain-Based Land Records to Prevent Tampering and Property Disputes
Read article ↗
Court News
Supreme Court Uses Special Powers to End 35-Year-Old Pune Land Dispute
Read article ↗
Court News
Delhi High Court: Limitation in Partition Suits Is a Mixed Question of Law and Fact
Read article ↗
Court News
Supreme Court: Property Transferred Before Filing of Suit Cannot Be Attached Under Order 38 Rule 5 CPC
Read article ↗
Court News
Supreme Court Rules: Money Decrees Cannot Be Stayed Unless Proven Perverse or Illegal
Read article ↗