Court News
High Court Rules Banks Can Recover Loan Liabilities from Guarantors’ Accounts, Including Pension
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21 articles
Court News
Supreme Court Declares Auction Sale Void if Balance Deposit Not Made Within 15 Days: Adishakti Developers Case
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Court News
Supreme Court Clarifies: Bank’s NPA Tag Does Not Decide Limitation Period Under Insolvency Code
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Court News
RBI Launches Integrated Ombudsman Scheme 2026: How Consumers Can File Complaints Against Banks, NBFCs, and Digital Wallets
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Court News
Supreme Court Questions Banks’ OTS Deal with Hyatt Hotel Owner, Seeks Transparency in Public Money Settlement
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Court News
Madhya Pradesh High Court Clarifies SARFAESI Act: Banks Can Take Direct Possession Without DM’s Approval
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Court News
Allahabad High Court: Banks Cannot Cut Fixed Deposit Interest Rates Once Booked
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Court News
Cheque Bounce Cases in Delhi: Why They Drag for Months and How to Stay Out of Legal Trouble
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Court News
Odisha High Court Orders Bank to Refund Money Taken From Husband’s Pension for Wife’s Loan Default
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