Court News
Bombay High Court: GST Clearance Certificate Must Come from Department, Not Chartered Accountant, in Service Tenders
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Writ PetitionClear topic ×
18 articles
Court News
Kerala High Court Flags AI-Generated Petitions in Cyber Fraud Cases, Orders Mandatory SHO Involvement
Read article ↗
Court News
Calcutta High Court Rules: Writ Petitions Cannot Halt Personal Insolvency Proceedings Under IBC
Read article ↗
Court News
Surat Chartered Accountants Drag CBDT to Gujarat High Court Over Income Tax Portal Failures
Read article ↗
Court News
Surat Chartered Accountants Drag CBDT to Gujarat High Court Over Income Tax Portal Failures
Read article ↗
Court News
Delhi High Court Refuses to De-Freeze Bank Account, Cites Concealment in ₹19.39 Crore GST ITC Fraud Probe
Read article ↗