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15 articles

P&H High Court: Refund of Earnest Money Can Be Claimed Anytime, Limitation Not a Bar

Court News

P&H High Court: Refund of Earnest Money Can Be Claimed Anytime, Limitation Not a Bar

9 Feb 2026Read article ↗

P&H High Court: Refund of Earnest Money Can Be Claimed Anytime, Limitation Not a Bar

Court News

P&H High Court: Refund of Earnest Money Can Be Claimed Anytime, Limitation Not a Bar

8 Feb 2026Read article ↗

Supreme Court: Mandatory Injunction Not Maintainable When Title and Possession Are Disputed

Court News

Supreme Court: Mandatory Injunction Not Maintainable When Title and Possession Are Disputed

18 Jan 2026Read article ↗