Court News
Cancer Patient Cannot Be Made to Run From Hospital to Hospital: Kerala High Court Upholds Reimbursement for Retired FCI Employee’s Surgery at Non-Empanelled Hospital
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174 articles
Court News
Seven Years Done, Regularisation Due: Jammu and Kashmir and Ladakh High Court Upholds Jail Daily Wager’s Regularisation From 2008 With Old Pension Benefits
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Court News
Hired Through a Placement Agency, Doing a Peon’s Job? Rajasthan HC Says Pay at Least the Minimum of the Class-IV Pay Scale
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Court News
Teachers Can Be Made Booth Level Officers: Allahabad HC Says RTE Act’s Section 27 Allows Election Roll Duty, Dismisses Saharanpur Teachers’ Plea
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Court News
Bank Cut ₹3.87 Lakh From a Retired Manager’s Dues Over Missing Loan Files — Delhi High Court Says No Proof, No Enquiry, No Deduction
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Job or ₹5 Lakh, 19 Years After a Beldar’s Death? Punjab and Haryana High Court Says Compassionate Appointment Cannot Be Claimed After the Crisis Is Over
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Job or Monthly Compensation? Jharkhand High Court Says Female Dependant Under 45 Gets to Choose Under Coal Wage Agreement, Dismisses CCL Appeal
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Court News
Did the Job, Gets the Pay: Tripura High Court Applies ‘Equal Pay for Equal Work’ to State Officer on Deputation to ONGC
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Divorced in 1995 by Khula, Decree Only in 2025: CAT Mumbai Says Railway Employee’s Daughter Is Entitled to Family Pension, Orders Revised PPO With Arrears
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Court News
Husband Left Her Name Out of His Pension Papers: Andhra Pradesh High Court Says Estranged Widow Still Gets Family Pension
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Court News
Inflation Hits Pensioners Equally: Supreme Court Holds KSRTC’s Lower Dearness Relief Hike for Retired Staff Arbitrary
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Court News
Judged by the Wrong Yardstick: Supreme Court Grants Pension to IAF Short Service Officers Denied Permanent Commission in 2019–2021
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