THE COURTKUTCHEHRY BLOG

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14 articles

Delhi High Court: Unregistered Sale Agreements and GPA Do Not Confer Property Ownership

Court News

Delhi High Court: Unregistered Sale Agreements and GPA Do Not Confer Property Ownership

2 Feb 2026Read article ↗

Supreme Court: Registered Sale Deed Cannot Be Casually Declared Sham

Court News

Supreme Court: Registered Sale Deed Cannot Be Casually Declared Sham

25 Jan 2026Read article ↗