Court News
Husband Convicted and Jailed, but the Wife Who Gave a ‘Security’ Cheque as Guarantor Must Still Face Trial: Rajasthan High Court Refuses to Quash Section 138 Case
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51 articles
Court News
Left the Matrimonial Home Without Proving Cruelty? Rajasthan High Court Upholds Denial of Maintenance Under Section 125(4) CrPC
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Court News
New Mother Got Only 34 Days and Had to Use Child Care Leave: Rajasthan High Court Orders Full 180-Day Maternity Leave With Salary
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Court News
Department Sat on Widow’s Application for Five Years, Then Called Son’s Claim Time-Barred: Rajasthan High Court Orders Decision in Two Months
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Court News
Sole Caregiver of Brother With Thalassemia Transferred 1,000 km Away: Rajasthan High Court Quashes UCO Bank Order as ‘Non-Application of Mind’
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Court News
‘Ordinarily’ Does Not Mean ‘Never’: Rajasthan High Court Full Bench Says Rape and POCSO Convicts Are Not Totally Barred From Open Air Camps
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Court News
Nominated Members Cannot Vote, So They Don’t Count: Rajasthan High Court Full Bench Settles How Two-Thirds Majority Is Computed in Municipal No-Confidence Motions
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Court News
A Locked House Is Not Evasion: Rajasthan High Court Sets Aside Ex Parte Land Sale Decree Passed After Newspaper Summons
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Court News
Two Stents, Half the Bill Paid: Rajasthan High Court Orders Full Medical Reimbursement, Says State Cannot Discriminate Between Similar Employees
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Court News
Got the Job on Compassionate Grounds, Then Left the In-Laws? Rajasthan High Court Orders 25% of Widow’s Salary to Be Paid to Mother-in-Law
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Court News
Rajasthan HC Upholds Divorce: Prolonged Refusal of Marital Relations Without Reason and Suicide Threats Amount to Mental Cruelty
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Court News
Contract Consultant Gets 180 Days’ Maternity Benefit: Rajasthan HC Says Nature of Employment Alone Cannot Defeat the Right
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