Court News
Supreme Court Seeks Attorney General’s View on Plea for Guidelines Against Racial Violence After Anjel Chakma Murder
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31 articles
Court News
Supreme Court Quashes Gujarat HC Order on Adani Ports Land, Remands Case for Fresh Hearing
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Court News
Supreme Court Flags Misuse of IBC: Assets Sold Cheap to Family and Friends, Calls for Stronger Oversight
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Court News
Supreme Court Questions Banks’ OTS Deal with Hyatt Hotel Owner, Seeks Transparency in Public Money Settlement
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Court News
Supreme Court Flags Concerns Over Self-Verification of Caste in Census 2027, Asks Centre to Ensure Transparency
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Court News
Karnataka High Court Upholds Ban on Spouse Entry in Ultrasound Rooms
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Court News
Supreme Court Slams Service Agencies: Workers Paid Less Than Half of Contract Amount
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Court News
CJI Surya Kant Blames Trade Unions for Slowing India’s Industrial Growth
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Court News
Jharkhand High Court Orders Demolition of 24 Illegal Buildings in Jamshedpur, Sets One-Month Deadline
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Court News
Supreme Court Warns Against Misuse of PILs, Orders Petitioner to Show Income Records
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Court News
Karnataka High Court Lifts Ban on Bike Taxis, Orders State to Issue Permits
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Court News
Supreme Court Slams Builder-Official Nexus for Drying Sukhna Lake, Calls for Urgent Action
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