Court News
Madras HC Throws Out Vexatious Suit Against Sridevi’s Family
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Property DisputeClear topic ×
40 articles
Court News
Supreme Court Shields Innocent Property Buyers
Read article ↗
Court News
Probate Revoked: Supreme Court Stresses Transparency in Succession Disputes
Read article ↗
Court News
Executing Court Cannot Rewrite Decree, Rules Supreme Court
Read article ↗
Key Wills Judgement
Andhra Pradesh High Court Rules: Husband Gets No Share in Wife’s Parental Property
Read article ↗
Key Wills Judgement
Karnataka High Court Slams Trial Court for ‘Procedural Harakiri’ in Property Dispute
Read article ↗
Court News
Sale Deed Makes Buyer Owner: P&H High Court Clears Path to Direct Possession
Read article ↗
Key Wills Judgement
Ancestral Property Claims in India: Courts Demand Proof, Not Just Words
Read article ↗
Key Wills Judgement
Shailendra Kumar Jain v. Maya Prakash Jain: Supreme Court Clarifies Daughter’s Impleadment in Property Disputes
Read article ↗
Key Wills Judgement
Vrindavanibai Sambhaji Mane v. Ramchandra Vithal Ganeshkar & Ors.: Supreme Court Upholds Validity of Babubai’s Will
Read article ↗
Key Wills Judgement
Nagulapati Lakshmamma v. Mupparaju Subbaiah — Supreme Court Invalidates Will for Improper Attestation
Read article ↗
Key Wills Judgement
Sadhu Singh v. Gurdwara Sahib Narike and Others: Supreme Court Clarifies Widow’s Limited Estate Under Will
Read article ↗