Court News
Metpalli Lasum Bai (D) Through Lrs. v. Metapalli Muthaiah (D) Through Lrs.: Supreme Court Upholds Succession Rights in Family Property Dispute
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18 articles
Court News
K. S. Dinachandran vs. Shyla Joseph & Ors: Supreme Court Upholds Validity of Contested Will
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Court News
Supreme Court: Properties Acquired by Karta Presumed Joint Hindu Family Assets Unless Proven Otherwise
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Court News
Delhi High Court: Unregistered Sale Agreements and GPA Do Not Confer Property Ownership
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Court News
Supreme Court Clarifies Distinction Between Ancestral and Self-Acquired Property: Equal Rights for Daughters in Coparcenary Assets
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Court News
Delhi High Court: Limitation in Partition Suits Is a Mixed Question of Law and Fact
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