Court News
Supreme Court: High Courts Cannot Issue Blanket Orders in POCSO Bail Cases Under CrPC Section 439
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19 articles
Court News
Delhi High Court: Bail Cannot Be Denied for Voluminous Petitions
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Court News
Gauhati High Court Clarifies Suicide Abetment Cognizance in POCSO-Linked Cases
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Court News
Supreme Court Alone Can Suspend Sentences in Heinous Crimes, Rules Madhya Pradesh High Court
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Court News
Supreme Court Upholds POCSO Conviction: Ocular Evidence Stronger Than Medical Reports in Child Sexual Assault Case
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Court News
Supreme Court Orders Timely Compensation for Rape Victims; POCSO and Sessions Courts Must Act Swiftly
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Court News
Supreme Court Flags Misuse of POCSO Act in Matrimonial and Elopement Cases, Plans Awareness Drive
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