Legal insights, case analysis and research craft.

Released for an Illegal Arrest? Police Can't Just Re-Arrest You on Their Own: Supreme Court Demands “Judicial Imprimatur”

Court News

Even in a Rape-Murder of a Child, the State Must Prove the Offender Can Never Reform: Supreme Court Commutes Death Sentence

Court News

Expressions of Concern, Devoid of Accountability, Fall Short”: Supreme Court Orders Safety Audits Across Delhi-NCR

Court News

POCSO Case Fails If Victim’s Age Is Not Proved — Can Rape Conviction Stand?

Court News

Allahabad High Court Upholds Statutory Law Over Shariat in Child Marriage Ruling