Court News
Stranded Off Paradip Without Wages: Orissa High Court Says Foreign Seafarers Have a Right to Dignity, Orders Centre to Repatriate Abandoned Crew of MT Unity
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31 articles
Court News
Puja Pandal Near Your House? Orissa High Court Refuses to Stop Festivities but Orders Access for Residents, Emergency Vehicles and Sound Limits
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Court News
Produced Before a Magistrate 40 Hours Late: Orissa High Court Grants Bail, Says Detention Beyond 24 Hours Vitiates Arrest and Remand
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Court News
Not a Legal Guardian by Right, but Court Can Appoint Her: Orissa High Court Lets Muslim Mother Sell Minor Daughter’s Property Share With Safeguards
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Court News
A Warning Is Not Abetment: Orissa High Court Sets Aside Cognizance Against Teachers After Hostel Student’s Suicide
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Court News
Orissa HC Awards ₹20 Lakh to SBI Sweepers After 27-Year Legal Battle
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Court News
Orissa High Court Quashes Order Allowing 50 Police Officers to File Property Declarations Late
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Court News
Supreme Court Flags Racket of Fake Motor Accident Claims Using Insured Vehicles
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Court News
Orissa High Court Warns of Population Explosion, Upholds Two-Child Norm in Panchayat Case
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Court News
Orissa High Court Reaffirms Two-Child Norm: Panchayat Members Disqualified for Having More Than Two Children
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Court News
Orissa High Court: NBW Cannot Be Issued Before Scheduled Appearance, Calls It Affront to Liberty
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Court News
Orissa High Court Quashes ₹96 Crore NGT Penalty: Calls Order Arbitrary and Disproportionate
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