Court News
Two Years ‘On Hold’ Awaiting Police Verification: Madras High Court Orders Passport Office to Decide A.G. Perarivalan’s Application in Four Weeks
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141 articles
Court News
Charged in 2004 for Asking to Form a Police Association: Madras High Court Quashes Proceedings, Orders Retired Policeman’s Pension Dues in 12 Weeks
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Court News
Sleeping on the Middle Berth After 6 AM? Madras High Court Upholds Railway Rule on Berth Timings, Says Sick Passengers Can Ask Staff for Help
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Court News
Plaint Thrown Out Before It Was Even Numbered: Supreme Court Restores ‘Sale Deed Was Only Security’ Suit and Orders Courts to Record Such Rejections
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Court News
No Maintenance Condition, No Cancellation: Madras High Court Restores Son’s Settlement Deed but Tells Him Not to Disturb His Parents
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Court News
Another Man in the House Is Not Proof of Adultery: Madras High Court Refuses Husband’s Divorce, Upholds Wife’s Restitution Decree
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Court News
Settled Your Suit After Trial Began? Madras High Court Says No Court Fee Refund Once Evidence Is Recorded
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Court News
A Pathway Running Through Your Patta Land Is ‘Government Land’: Madras High Court Upholds Revenue Standing Order 26(15), Rejects Article 300A Challenge
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Court News
Being the Father Is Not Enough: Madras High Court Lets Six-Year-Old Stay With Maternal Grandparents After Mother’s Death, Sets Father’s Visits
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Court News
Temple Elephants Can’t Live in a “Legal Vacuum”: Madras High Court Orders Statewide SOP on Fitness Checks, Noise Limits and Mahout Standards
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Court News
“Protest Is an Escape Valve”: Madras High Court Lets Villagers Hold Sit-In at Cremation Ground Over Rice Mill Pollution
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Court News
Chargesheet Filed, Cognizance Taken — Can a Probe Still Be Moved? Madras High Court Shifts Wife’s Forged Share-Transfer Case to CB-CID
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