Court News
ITAT Ahmedabad Rules in Favor of Woman: Tax Notice on ₹51 Lakh Property Purchase Quashed
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Legal JudgmentClear topic ×
19 articles
Court News
Supreme Court Clarifies: Transaction Value Under Excise Act Determines Duty Quantum, Not Excisability
Read article ↗
Court News
Supreme Court Rules: Tenant Cannot Challenge Landlord’s Ownership After Signing Rent Deed
Read article ↗
Court News
Supreme Court: Release Deed Ends Coparcener Rights in Joint Family Property; Unregistered Settlements Valid to Show Severance
Read article ↗
Court News
Delhi High Court Rules: Profits from Inflated Shares Are Proceeds of Crime Under PMLA
Read article ↗
Court News
Supreme Court Clarifies Injunction Principles in Karnataka Case: Sadiq B. Hanchinmani v. State of Karnataka
Read article ↗
Court News
Supreme Court Allows Reassessment of Vodafone Idea’s AGR Dues, Offers Big Relief to Struggling Telecom Sector
Read article ↗