Court News
Delhi HC Transfers District Judge Over Objectionable Conduct
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26 articles
Court News
Law Must Fit the Family, Not the File
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Court News
Supreme Court Warns Lawyers: Duty to Cross-Verify Judgments in Era of AI Deepfakes
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Court News
Punjab & Haryana High Court Denies Bail to Senior Advocate Accused of ₹30 Lakh Judicial Bribe
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Court News
Supreme Court: Advocate Cannot Be Punished Once Complainant Withdraws Complaint, Sets Aside BCI Order Against Monty Goyal
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Court News
Karnataka High Court Flags Dangerous Trend of Criminal Cases Against Opposing Lawyers
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Court News
Supreme Court Slams Bar Council of India: “Do Retired Judges Have Their Own Aircraft?” Over Allowances Issue
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Court News
Supreme Court Warns Against Misuse of PILs, Orders Petitioner to Show Income Records
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Court News
Advocates Are Not Mere Mouthpieces: Allahabad High Court Warns Against Frivolous Litigation
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Court News
Supreme Court Ends 65-Day Marriage After 13-Year Legal Battle
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Court News
Punjab & Haryana High Court Refuses to Quash FIR Against Lawyer Accused of Posing as Judge
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Court News
Delhi High Court Orders Police Action and Bar Council Probe After Identity Theft Allegations Against Lawyers
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