Court News
AI in Indian Judiciary: Supreme Court Pilots Tools, Global Courts Race Ahead
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16 articles
Court News
Supreme Court Puts Chartered Accountants on Par with Advocates for ITAT Appointments
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Court News
Supreme Court Orders Bar Council Elections to Be Completed in 90 Days, Mandates Strict Schedule and Degree Verification
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Court News
Supreme Court Makes Written Grounds of Arrest Mandatory, Sets Two-Hour Deadline in Urgent Remand Cases
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