Court News
Supreme Court Flags Lapses in Solid Waste Management Enforcement, Says Rules “Not Yielding Desired Results”
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25 articles
Court News
Supreme Court: Court’s Permission Needed to Arrest Accused of New Offence Added After Bail
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Court News
Punjab & Haryana High Court Orders Independent Probe of Patiala Election Audio Clip, Rejects State-Controlled Forensics
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Court News
Allahabad High Court Orders Statewide Scrutiny of UP Assistant Teachers, Salary Recovery for Fraudulent Appointments
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Court News
Madhya Pradesh High Court Orders Disciplinary Action Against Police Officer for Shielding Accused
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Court News
Karnataka High Court Orders Probe into Illegal Sand Mining, Political Links Under Scrutiny
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Court News
Supreme Court Orders CoC to Safeguard Homebuyers in Builder Insolvency Cases
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Court News
Jharkhand High Court Calls Ranchi ED Office Raid “Pre-Planned”, Orders Extra Security
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Court News
Delhi High Court Orders Survey of All Government Schools to Check RTE Act Compliance
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Court News
Delhi High Court: Government Officials’ Personal Appearance in Court Not to Be Ordered Routinely
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Court News
Delhi High Court Stays CBI Summons to Lawyer, Calls Action “Not Done”
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Court News
Supreme Court Questions ED’s Power to Seize Assets Without Judicial Oversight
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