Court News
Supreme Court Upholds Retrospective Pay Hike for Delhi HC Law Researchers, Dismisses Delhi Govt Plea
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24 articles
Court News
Supreme Court Dismisses Punjab & Haryana High Court’s Petition on Compulsory Retirement of District Judge
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Court News
Supreme Court Slams Centre for Vendetta Against IRS Officer, Orders Fresh Selection with ₹5 Lakh Cost
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Court News
Supreme Court Protects Rank and Pay of Rajasthan Judge After 7 Transfers in 4 Years
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Court News
Delhi High Court Upholds Quashing of CBI Notice to Ex-Judge Quddusi in Corruption Case
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Court News
Supreme Court: Registry Cannot Question Why a Party Is Impleaded
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Court News
Justice G.R. Swaminathan: The Madras High Court Judge Whose Orders Sparked a National Debate
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Court News
Supreme Court: No Disciplinary Action Against Judges for Mere Errors in Judgment
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Court News
Zohran Mamdani’s Letter to Umar Khalid: Can Public Solidarity Influence Indian Courts in Riot Cases?
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Court News
Supreme Court Stays Remission in 2008 Kidnap Case After Threats to Judge Who Was Victim
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Court News
Supreme Court Clarifies: Legislature Cannot Override Court Judgments, But Can Fix Legal Defects Through Amendments
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Court News
CJI Gavai Rebukes Government Over Tribunal Reforms Act Adjournment Plea
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