Court News
Budget 2026 Must Fix Harsh Penalties and Faceless Appeals in India’s New Tax Law
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Income Tax LawClear topic ×
19 articles
Court News
Supreme Court and High Courts Clarify: Income Tax Returns Must Be Filed for Deceased Person’s Estate Until Asset Distribution
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Court News
ITAT Delhi Rules in Favor of UAE-Based Taxpayer: No Penalty for Not Filing ITR When TDS Already Deducted
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Court News
ITAT: Trusts Giving Financial Aid to Students Eligible for Section 80G, Even for Studies Abroad
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Court News
ITAT Slams Sexist Assumptions in Tax Order, Upholds Women’s Expertise in Business Commission Case
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Court News
ITAT Rules CA’s Defective Valuation Certificate Invalid, Upholds Tax on Excess Share Premium Under Section 56(2) (viib)
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Court News
Taxpayers Should Not Be Punished for Chartered Accountant’s Delay
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