Court News
‘Why Can’t a Nurse Study Nursing?’: Himachal High Court Calls Denial of Study Leave to Staff Nurses Discriminatory, Orders NOC Within a Week
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Himachal Pradesh High CourtClear topic ×
21 articles
Court News
Dismissed on Conviction, Acquitted on Appeal: Himachal High Court Orders Reinstatement of Head Constable With 50% Back Wages
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Court News
Stridhan Complaint Five Years After Divorce Time-Barred: Himachal HC Says Retention Is Not a Continuing Offence Once Marriage Ends
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Court News
Bank’s COVID Moratorium Extension Cannot Override RBI NPA Norms: Himachal High Court Fixes NPA Date for OTS
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Court News
HP High Court Orders Refund of ₹15.67 Lakh: Security Deposit Cannot Be Forfeited Without Hearing
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Court News
Himachal Pradesh High Court Upholds Five-Year Term Rule for Panchayati Raj Elections
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Court News
Himachal Pradesh High Court: Father Entitled to Motor Accident Compensation Without Proving Financial Dependency
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Court News
Himachal Pradesh High Court Rules: Only Surviving Spouse Can Inherit Tenancy Rights
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Court News
Himachal Pradesh High Court Orders Eviction: Landlord Wins Case Against Tenant Who Stopped Paying Rent Since 2014
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